Rajasthan High Court - Jodhpur
Jagdish Prasad Sharma vs Union Of India & Ors on 8 February, 2010
Author: Prakash Tatia
Bench: Prakash Tatia
S.B. Civil Writ Petition No.634/2010
Jagdish Prasad Sharma. vs. Union of India & Ors.
Date : 8.2.2010
HON'BLE MR. PRAKASH TATIA, J.
Mr.JDS Bhati, for the petitioner.
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In view of the reasons given in the judgment by this Court (by me) in the case of Smt. Jamna Devi. vs. Union of India & Ors. (SB Civil Writ Petition No.1061/2010) decided today itself, this writ petition, having identical facts, is also dismissed.
(PRAKASH TATIA), J.
S.Phophaliya