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Supreme Court - Daily Orders

Alok Kumar Choudhary vs The State Of Uttar Pradesh on 1 May, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.43                              COURT NO.6                    SECTION II

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No. 14074/2018

     (Arising out of impugned final judgment and order dated 01-12-2017
     in AN No. 34311/2009 passed by the High Court of Judicature at
     Allahabad)

     ALOK KUMAR CHOUDHARY & ORS.                                              Petitioner(s)

                                                    VERSUS

     THE STATE OF UTTAR PRADESH & ORS.                                        Respondent(s)

     (With IA No.58818/2018-CONDONATION OF DELAY                         IN    FILING   and    IA
     No.58824/2018-EXEMPTION FROM FILING O.T.)

     Date : 01-05-2018 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                      Mr. Anubhav Kumar, Adv.
                                      Mr. Anil Kumar Chand, Adv.
                                      Mr. Abhishek Swarup, Adv.
                                      M/S. Manoj Swarup And Co., AOR

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Issue notice.

In the meantime, there shall be stay of further proceedings in Case Crime No. 434 of 2009 under Section 307 IPC, PS Mursana, District Mahamaya Nagar and summoning order dated 16.12.2009 in Case No. 779 of 2009 passed by CJM, Hathras district, Mahamaya Nagar.

Signature Not Verified

Digitally signed by
NIDHI AHUJA
Date: 2018.05.01
17:15:08 IST
Reason:



                           (NIDHI AHUJA)                  (MALA KUMARI SHARMA)
                           COURT MASTER                       COURT MASTER