Supreme Court - Daily Orders
Alok Kumar Choudhary vs The State Of Uttar Pradesh on 1 May, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.43 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No. 14074/2018
(Arising out of impugned final judgment and order dated 01-12-2017
in AN No. 34311/2009 passed by the High Court of Judicature at
Allahabad)
ALOK KUMAR CHOUDHARY & ORS. Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(With IA No.58818/2018-CONDONATION OF DELAY IN FILING and IA
No.58824/2018-EXEMPTION FROM FILING O.T.)
Date : 01-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Anubhav Kumar, Adv.
Mr. Anil Kumar Chand, Adv.
Mr. Abhishek Swarup, Adv.
M/S. Manoj Swarup And Co., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
In the meantime, there shall be stay of further proceedings in Case Crime No. 434 of 2009 under Section 307 IPC, PS Mursana, District Mahamaya Nagar and summoning order dated 16.12.2009 in Case No. 779 of 2009 passed by CJM, Hathras district, Mahamaya Nagar.
Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2018.05.01 17:15:08 IST Reason: (NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER