Section 34(1) in Kerala Municipality Building Rules, 1999
(1)Each of street parking space provided for parking motor cars shall be not less than 15 Sq. mts. area (5.5 mts. x 2.7mts.) and for scooters and cycles the area of each parking space provided shall be not less than 3 sq. mts. and 1.5 sq. mt. respectively.
