Delhi High Court - Orders
Kusum Lata & Anr vs State (Gnct Of Delhi) & Anr on 18 May, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4158/2019 & CRL.M.A. 34184/2019
KUSUM LATA & ANR ..... Petitioners
Through: None.
versus
STATE (GNCT OF DELHI) & ANR ..... Respondents
Through: Mr. Manoj Pant, APP for the State.
SI Naveen, P.S. Palam Village.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 18.05.2023
1. No one appeared on behalf of petitioners.
2. On the last date of hearing also, no one had appeared on behalf of petitioners. It appears that the petitioners are not interested to pursue the matter any further.
Accordingly, the present petition stands dismissed for non-prosecution along with pending application.
3. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J MAY 18, 2023/zp Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 14:22:14