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[Cites 0, Cited by 0] [Section 6B] [Entire Act]

State of Tamilnadu - Subsection

Section 6B(i) in Tamil Nadu Urban Land Tax Act, 1966

(i)the total extent of the urban land which is vacant or which is used for residential purposes in an urban area shall be taken into account for applying the rates specified in Parts I and III of the Schedule ;