Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80IE(7)] [Section 80IE] [Entire Act]

Union of India - Subsection

Section 80IE(7)(iv) in The Income Tax Act, 1961

(iv)"eligible article or thing" means the article or thing other than the following:-