Allahabad High Court
Commissioner Of Income Tax, Ghaziabad ... vs M/S B.P.L. Display Devices Ltd., ... on 30 July, 2010
Author: Rajes Kumar
Bench: Rajes Kumar
Court No. - 37 Case :- INCOME TAX APPEAL No. - 240 of 2007 Petitioner :- Commissioner Of Income Tax, Ghaziabad And Another Respondent :- M/S B.P.L. Display Devices Ltd., Sahibabad Petitioner Counsel :- Dhananjay Awasthi Hon'ble Rajes Kumar,J.
Hon'ble Bharati SaDru.J. Admit on the substantial questions of law mentioned in the Memorandum of Appeal. Order Date :- 30.7.2010 S.P.