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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(b) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(b)convey opium or medicine containing opium otherwise than -
(i)direct and in custody of a railway official up to the station at which the opium or medicine containing opium should leave the railway, and
(ii)according to the route prescribed in such pass.