Bombay High Court
M/S. Jhp Securities Pvt. Ltd vs Bhupal D. Vaniya And Anr on 18 November, 2019
Author: P. N. Deshmukh
Bench: P. N. Deshmukh
1/2 22-alp-554-15.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO. 554 OF 2015
(FOR LEAVE TO APPEAL)
M/s JHP Securities Pvt Ltd. ... Applicant
Versus
Mr. Bhupat D. Vaniya and Anr. .. Respondents
...
Ms. Deepa Shetty i/by M/s Nankani and Associates for the
applicant.
Mrs. M.R. Tidke, APP for the Respondent No.2/State.
CORAM: P. N. DESHMUKH, J.
DATED : 18th NOVEMBER, 2019. P.C:-
1. Learned Counsel for applicant undertakes to remove office objection.
2. On her application stand over to 2nd December 2019.
(P. N. DESHMUKH, J.) Yugandhara patil ::: Uploaded on - 20/11/2019 ::: Downloaded on - 20/11/2019 20:57:54 ::: 2/2 22-alp-554-15.doc Yugandhara patil ::: Uploaded on - 20/11/2019 ::: Downloaded on - 20/11/2019 20:57:54 :::