Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 40 in The Aircraft (Security) Rules, 2011 40. Prohibition on carriage of certain goods. (1)The Commissioner may, by order in writing, prohibit the carnage of certain items through cargo or courier bags or mail.(2)The consignment containing prohibited article shall not be loaded on Aircraft.
