Orissa High Court
Malaya Ranjan Dash vs State Of Odisha And Others .... Opp. ... on 12 October, 2023
Bench: D.Dash, G.Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P. (C) No.28874 of 2023
Malaya Ranjan Dash .... Petitioner
Mr.B. Routray
Senior Advocate
-versus-
State of Odisha and Others .... Opp. Parties
Mr.J. Pattnaik,
Government Advocate
CORAM:
MR. JUSTICE D.DASH
MR. JUSTICE G.SATAPATHY
ORDER
12.10.2023 Order No.
01. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.
2. Heard Mr.B. Routray, learned Senior Advocate for the Petitioner and Mr.J.Pattnaik, learned Government Advocate for the Opposite Parties.
3. Issue notice to the Opposite Parties. Since Mr.J. Pattnaik, learned Government Advocate accepts notice for the Opposite Parties, no notice need be issued to them. Four extra copies of the brief be served upon him within a week so as to enable him to file counter affidavit.
4. List this matter on 14.12.2023.
(D. Dash), Judge Signature Not Verified Digitally Signed Signed by: BASUDEV NAYAK Reason: eMudhra.App.Views.PartialControls.SigningModeTab.Signi (G.Satapathy) ngTabViewModel Location: ORISSA HIGH COURT Date: 13-Oct-2023 17:03:50 Judge Basu Page 1 of 1