Himachal Pradesh High Court
Medo Kumari vs . The State Of H.P. & Others. on 22 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Medo Kumari vs. The State of H.P. & others.
CWP No.3978 of 2022.
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22.07.2022. Present: Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals and Mr. Bhupinder Thakur, Deputy Advocate General, for the respondents-State.
r to Learned Additional Advocate General has placed on record the instructions dated 21.07.2022 which are made part of the records.
Learned counsel for the petitioner prays for and is granted two days' time to go through the same.
List on 25.07.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) July 22, 2022. Judge (krt) ::: Downloaded on - 23/07/2022 20:03:18 :::CIS