Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 7 in Gujarat Value Added Tax Rules, 2006

7. Exhibition of certificate of registration and other details.

- Every registered dealer shall display conspicuously at each place of his business including branches and godown, the certificate of registration or a copy thereof and also exhibit at the entrance of his place of business including branches and godown a board showing the nature of the trade with full address and registration number of the certificates issued to him under the Act and under the Central Act.