Patna High Court - Orders
Shyam Sunder Prasad Singh & Ors vs The Jt.Director Of Consolidati on 12 April, 2018
Author: Prabhat Kumar Jha
Bench: Prabhat Kumar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11335 of 1995
======================================================
Shyam Sunder Prasad Singh & Ors
.... .... Petitioner/s
Versus
The Jt.Director of Consolidation, Muzaffarpur & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Ram Sagag Mahto
For the Respondent/s : Mr. (Gp2)
Mr. Ramcharitra Singh
Mr. Birendra Kumar Singh
Mr. .
Mr. (Ga2)
======================================================
CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR JHA
ORAL ORDER
12 12-04-2018Heard learned counsel for the petitioners.
The petitioners have filed this writ petition against the order dated 28.05.1994 passed in Consolidation Revision No.3759 of 1989 by the Joint Director, Muzaffarpur.
On the face of it, it appears that there is a question of title which cannot be decided by the consolidation court. I do not find any illegality in the order.
Thus, this writ petition is dismissed with liberty to the petitioners to seek relief in appropriate forum or the Civil Court having competent jurisdiction to decide the title.
(Prabhat Kumar Jha, J) Amit/-
U