Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Haryana - Subsection Section 16(1) in Haryana State Industrial Security Force Act, 2003 (1)In the matters relating to punishment and appeals the provision of the Punjab Police Rules, 1934, as applicable in the State of Haryana will apply to the members of the Force.
