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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(9) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(9)The Registrar may be designated by the Vice-Chancellor or the Board of Governors to represent the University in suits or proceedings, by or against the University, sign powers of attorney, verify pleadings and depute his representative for the purpose.