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[Cites 0, Cited by 0] [Section 57C(1)] [Section 57C] [Entire Act]

State of Odisha - Subsection

Section 57C(1)(b) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(b)the serial number and name of the polling station or stations, as the case may be;