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[Cites 0, Cited by 0] [Section 185(1)] [Section 185] [Entire Act]

State of Andhra Pradesh - Subsection

Section 185(1)(c) in Andhra Pradesh Municipalities Act, 1965

(c)the arrangements to be made for levelling, paving, metalling, flagging, channelling, severing, draining, conserving, lighting the street, and the provision for water-supply mains; and