Section 5B in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953
5B. Supply of furnishing and electrical appliances to certain office holders.
- The State Government may, subject to such rules as may be made by them in this belief, provide for furnishings and electrical appliances for the use at residences of each of the holders of the offices referred to in section 3-A, subsection (4) of section 4 and section 5.
