Section 10(2) in M.P. Nagar Vikas Nidhi Niyam, 2001
(2)The committee shall consist of the following members, namely:-(i)Principal Secretary to the Government of Madhya Pradesh, Urban Administration and Development Department.(ii)Principal Secretary/Secretary to the Government of Madhya Pradesh, Finance Department.(iii)The Commissioner, Institutional Finance.(iv)The Commissioner/Director, Urban Administration and Development, Government of Madhya Pradesh
