Supreme Court - Daily Orders
C.I.T. vs M/S.Talisma Corp.Pvt.Ltd. on 2 July, 2014
\216 ITEM NO.22 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s). 8116/2014
(Arising out of impugned final judgment and order dated 30/10/2013
in ITA 515/2007 passed by the High Court Of Karnataka At Bangalore)
C.I.T. & ANR. Petitioner(s)
VERSUS
M/S.TALISMA CORP.PVT.LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 02/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE MADAN B LOKUR
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Mukul Rohtagi, AG
Mr. Rupesh Kumar, Adv.
Ms. Sadhna Sandhu, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay is condoned in filing special leave petition.
Special leave petition is dismissed.
(Neetu Khajuria) (Renu Diwan)
Sr.P.A. Court Master
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2014.07.03
10:19:14 IST
Reason: