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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Odisha - Subsection

Section 52(1)(b) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(b)The Authority may modify the Heritage Zone in consultation with the Archaeological Survey of India, State Department of Archaeology, Cuttack Municipal Corporation and the Art Commission.