Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 130(1)] [Section 130] [Entire Act]

Union of India - Subsection

Section 130(1)(c) in The Representation of the People Act, 1951

(c)persuading any elector not to vote for any particular candidate; or