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[Cites 0, Cited by 0] [Section 190(3)] [Section 190] [Entire Act]

Union of India - Subsection

Section 190(3)(a) in Constitution of India, 1950

(a)becomes subject to any of the disqualifications mentioned in [clause (1) or clause (2) of article 191] [Substituted by the Constitution (First-second Amendment) Act, 1985, Section 4, for " clause (1) of article 191" (w.e.f. 1.3.1985).]; or