Himachal Pradesh High Court
Dr. Punita Garg vs . The State Of H.P. & Ors. on 2 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Dr. Punita Garg vs. The State of H.P. & Ors.
.
CWP No.1922 of 2022.
02.05.2022. Present: Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents-State.
Reply not filed. List on 30.05.2022 along with CWP No. 2620 of 2022 titled Sammer Mitra versus State of H.P. & Others. Reply in the meanwhile.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) nd 2 May, 2022. Judge (krt) ::: Downloaded on - 02/05/2022 20:08:14 :::CIS