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[Cites 0, Cited by 4] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2) in The Arms Act, 1959

(2)On the issue of any such notification all persons having in their possession any firearms in that area shall furnish to the officer concerned such information as he may require inrelation thereto and shall produce before him such firearms if he so requires.