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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(e) in Patna Municipal Corporation (Grant of Permission for Display of Advertisements & Similar Devices) Regulations, 2012

(e)Two copies of key plans of the location in the scale of 1":2500' and Block Plan in the scale of 1":250'.