Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(h) in The Hackney-Carriage Act, 1879 (h)determine the times at which, and the circumstances under which any person keeping hackney-carriage shall be bound to let or refuse to let such carriage to any person requiring the same;
