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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(4)(xv) in The Chhattisgarh Stamp Rules, 1942

(xv)The clerk who relinquishes duty should immediately hand over the amount realised by him to the proper officer or the Sub-Registrar, as the case may be under acquaintance for credit as receipt.