Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Mizoram - Subsection Section 21(1) in The Mizoram Civil Courts Act, 2005 (1)The procedure prescribed in the Code shall, save in so far as is otherwise provided by this Act, be the procedure followed in all Civil Courts.
