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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(5)(c) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)Counselling. - Each Home shall have the services of a trained Counsellor. Services of Child Guidance Centre, Psychology and Psychiatric Departments or similar agency may also be availed of.