Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Mizoram - Subsection Section 84(7) in Mizoram Excise Rules, 1983 (7)"Contractor" means a person to whom the exclusive privilege-(a)of supplying by wholesale; or(b)of manufacturing and supplying by wholesale;foreign liquor to licensed retail vendors of the same, has been granted under Section 17 of the Act;
