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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3)(c) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(c)produces a medical fitness certificate, as required, vide rule 3.1 of the Punjab Civil Service Rules, Volume-I, Part-I.