Section 34(3)(b) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(3)(b) in The Income Tax Act, 2025

(b)providing a benefit or perquisite in any form to a person, who may or may not be carrying on a business or exercising a profession, when its acceptance by the person is in violation of any law or rule or regulation or guideline governing the conduct of that person; or

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Union of India - Subsection

Section 34(3)(b) in The Income Tax Act, 2025