Section 1(3)(xxviii) in The Employees' Provident Funds Scheme, 1952
(xxviii)[ as respects bauxite mines covered by the notification of the Government of India in the Ministry of Labour and Employment, No. G.S.R. 1625, dated the 23rd November, 1962, come into force on the 31st December, 1962;] [Inserted by G.S.R. 1757, dated 12.12.1962.]