Punjab-Haryana High Court
Icici Lombard General Insurance Co. Ltd vs Smt. Murti Devi & Ors on 12 July, 2013
Author: Rakesh Kumar Garg
Bench: Rakesh Kumar Garg
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
FAO No.5422 of 2012 (O&M)
Date of decision: 12.07.2013
ICICI Lombard General Insurance Co. Ltd. ......Appellant(s)
Versus
Smt. Murti Devi & ors. ......Respondent(s)
CORAM:- HON'BLE MR.JUSTICE RAKESH KUMAR GARG
* * *
Present: None for the appellant.
Mr. Pankaj Midda, Advocate for respondents No.1 to 3.
Mr. Rajesh Hooda, Advocate for respondent No.4.
Rakesh Kumar Garg, J. (Oral)
Dismissed in default.
July 12, 2013 (RAKESH KUMAR GARG)
ps JUDGE
Saini Pushpinder
2013.07.19 12:18
I attest to the accuracy and
integrity of this document
High Court Chandigarh