Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 12 in Jharkhand Freedom of Religion Rules, 2017 12. Whether belongs to Scheduled caste or Scheduled Tribe and if so particulars of such Caste/Tribe______________
