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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Malkiat Singh And Others vs The Principal Secretary To Govt. Of ... on 5 October, 2012

Author: Tejinder Singh Dhindsa

Bench: Tejinder Singh Dhindsa

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH


                         CIVIL WRIT PETITION NO.20054 OF 2004

                         DATE OF DECISION: OCTOBER 05, 2012



Malkiat Singh and others                         .......Petitioners

                Versus

The Principal Secretary to Govt. of Punjab and another
                                                 .......Respondents




CORAM:- HON'BLE MR.JUSTICE TEJINDER SINGH DHINDSA



Present:   Mr.SB Nagpal, Advocate
           for the petitioners.

           Mr.Suvir Sehgal, Additional Advocate General, Punjab.

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TEJINDER SINGH DHINDSA, J.

Dismissed in the light of judgment dated 5.10.2012, passed in Civil Writ Petition No.2990 of 2003 (Gurcharan Kaur and others v. State of Punjab and others).




                                   ( TEJINDER SINGH DHINDSA )
October 05, 2012                              JUDGE
SRM


Note:      Whether to be referred to Reporter? Yes/No