Punjab-Haryana High Court
Malkiat Singh And Others vs The Principal Secretary To Govt. Of ... on 5 October, 2012
Author: Tejinder Singh Dhindsa
Bench: Tejinder Singh Dhindsa
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CIVIL WRIT PETITION NO.20054 OF 2004
DATE OF DECISION: OCTOBER 05, 2012
Malkiat Singh and others .......Petitioners
Versus
The Principal Secretary to Govt. of Punjab and another
.......Respondents
CORAM:- HON'BLE MR.JUSTICE TEJINDER SINGH DHINDSA
Present: Mr.SB Nagpal, Advocate
for the petitioners.
Mr.Suvir Sehgal, Additional Advocate General, Punjab.
<><><>
TEJINDER SINGH DHINDSA, J.
Dismissed in the light of judgment dated 5.10.2012, passed in Civil Writ Petition No.2990 of 2003 (Gurcharan Kaur and others v. State of Punjab and others).
( TEJINDER SINGH DHINDSA )
October 05, 2012 JUDGE
SRM
Note: Whether to be referred to Reporter? Yes/No