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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(xv) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(xv)to institute, conduct, defend, compromise, refer to arbitration through the Managing Director or any other officer legal proceeding or claims by or against the Federation or the officers of the federation concerning the business of the Federation;