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Bombay High Court

Rajan Datar vs Datar Switchgear Ltd. And Ors on 6 November, 2019

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

                                   37-APPP-1176-2019 with companion applns.odt



Shailaja
           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION
                 CRIMINAL APPLICATION NO.1176 OF 2019
                                  IN
                 CRIMINAL APPLICATION NO.7455 OF 2005

                Rajan Datar                    ]                   Applicant
                  Vs.
                Datar Switchgear Limited & Anr.]                   Respondents

                                             WITH

                      CRIMINAL APPLICATION NO.1634 OF 2006

                Datar Switchgear Limited & Ors.]                   Applicants
                   Vs.
                State of Maharashtra and others. ]                 Respondents

                                             WITH

                      CRIMINAL APPLICATION NO.2200 OF 2006

                Datar Switchgear Limited & Ors.]                   Applicants
                   Vs.
                State of Maharashtra and others. ]                 Respondents

                                             WITH

                     CRIMINAL APPLICATION NO.7457 OF 2005

                Datar Switchgear Limited & Ors.]                   Applicants
                   Vs.
                State of Maharashtra and others. ]                 Respondents

                                             WITH

                      CRIMINAL APPLICATION NO.1180 OF 2019
                                      IN

                     CRIMINAL APPLICATION NO.7457 OF 2005

                Rajan Datar                    ]                   Applicant
                  Vs.
                Datar Switchgear Limited & Ors.]                   Respondents

                                             WITH


                                                                                  1 of 3




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                                  37-APPP-1176-2019 with companion applns.odt



                    CRIMINAL APPLICATION NO.7459 of 2005

              Datar Switchgear Limited & Ors.]                   Applicants
                 Vs.
              State of Maharashtra and others. ]                 Respondents

                                  WITH
                   CRIMINAL APPLICATION NO.1174 OF 20019
                                   IN
                   CRIMINAL APPLICATION NO.1634 OF 2006

              Rajan Datar                    ] Applicant
                Vs.
              Datar Switchgear Limited & Ors.] Respondents
                                      WITH
                 CRIMINAL APPLICATION NO.1175 OF 20019
                                        IN
                  CRIMINAL APPLICATION NO.7458 OF 2005

              Rajan Datar                    ] Applicant
                Vs.
              Datar Switchgear Limited & Ors.] Respondents
                                      WITH
                 CRIMINAL APPLICATION NO.1177 OF 20019
                                        IN
                  CRIMINAL APPLICATION NO.7460 OF 2005

              Rajan Datar                    ]                   Applicant
                Vs.
              Datar Switchgear Limited & Ors.]                   Respondents

                                  WITH
                   CRIMINAL APPLICATION NO.1178 OF 20019
                                   IN
                   CRIMINAL APPLICATION NO.7459 OF 2005

              Rajan Datar                    ] Applicant
                Vs.
              Datar Switchgear Limited & Ors.] Respondents
                                      WITH
                 CRIMINAL APPLICATION NO.1179 OF 20019
                                        IN
                  CRIMINAL APPLICATION NO.2200 OF 2004

              Rajan Datar                    ]                   Applicant
                Vs.
              Datar Switchgear Limited & Ors.]                   Respondents

                                                                                2 of 3




::: Uploaded on - 08/11/2019                               ::: Downloaded on - 08/11/2019 21:05:28 :::
                                     37-APPP-1176-2019 with companion applns.odt




                                              WITH

                   CRIMINAL APPLICATION NO.1180 OF 20019
                                   IN
                   CRIMINAL APPLICATION NO.7457 OF 2005

              Rajan Datar                    ]                      Applicant
                Vs.
              Datar Switchgear Limited & Ors.]                      Respondents

                                              WITH

                   CRIMINAL APPLICATION NO.1203 OF 20019
                                   IN
                   CRIMINAL APPLICATION NO.7456 OF 2005

              Rajan Datar                       ]      Applicant
                Vs.
              Datar Switchgear Limited & Ors.]         Respondents
                                           .....
              Mr. Mukul Taly a/w Praneeet Shetty i/b RES Legal, for the
              Applicants.
              Mr. Kushal Mor, for Respondent No.2.
              Mr. A.R. Patil, A.P.P. for Respondent-State.
                                           .....
                          CORAM : REVATI MOHITE DERE, J.

DATE : 6TH NOVEMBER, 2019.

P.C. :

Learned Counsel for respondent No.4-Nath Capital and Financial Services Ltd seeks time to file affidavit in reply in Criminal Application No.1176 of 2019 and other connected matters.

2. At his request S.O to 20th November, 2019.

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