Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 24 in The Appellate Side Rules of The High Court at Calcutta (24)To deal with, and dispose of, all petitions of appeals in criminal cases wherein appeals may not be preferred to this court.
