Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Gujarat - Subsection

Section 42(5) in The Gujarat Water Supply and Sewerage Board Act, 1978

(5)The State Government shall cause the accounts of the Board to be published in such manner as it thinks fit.