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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(3) in Pratap University, Jaipur Act, 2011

(3)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act and the Rules, Regulations, Statutes or Ordinances, made thereunder, co-ordinate and exercise general supervision over the academic policies of the University.