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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in The Punjab School Education Board Employees (Conduct) Regulations, 1978

(2)It shall be the duty of every employee to endeavour to prevent any member of his family from taking part in, subscribing in aid of, assisting in other manner, any movement or activity which is or tends directly or indirectly to be subversive of the Board or of the Government as by law established, where any employee is unable to prevent a member of his family from taking part in or subscribing in aid of or assisting in any other manner any such movement or activity, he shall make a report to that effect to the Board.