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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Gujarat - Subsection

Section 87(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(2)Any appointment made under sub-section (1) shall be for such period not exceeding three years and on such terms and conditions as the appointing authority thinks fit:Provided that, no such appointment shall be made until financial provision has been made therefor.