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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(2)(p) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(p)the manner of communicating to the party concerned every decision or order in any proceeding against which an appeal or revision is provided for by this Act.