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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(12)(m) in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000

(m)"pressure regulator" means the equipment used for regulating the flow and pressure of liquefied petroleum gas from a cylinder to a gas stove;
(mm)[ "piped natural gas supplying company" means any company or a body of a firm existing or authorized by Petroleum and Natural Gas Regulatory Board for the marketing or distribution or both of gas for supply to consumers, whether household or commercial or Industrial establishments. [Substituted by Notification No. G.S.R. 655 (E) dated 10.9.2009 (w.e.f. 20.7.2000)]
(mmm)"domestic reticulated system" means a system of distribution of Liquefied Petroleum Gas from a bank of cylinders is centralized bulk Liquefied Petroleum Gas storage tank or both through a network of pipelines to different houses within the same high-rise or multistorey building or group of houses for domestic purpose only.]