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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(3)(i) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(i)Certificate showing the proof of age, which shall ordinarily be the High School Certificate or a Certificate of passing an equivalent examination;