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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)The clinical establishment shall submit such annual report containing such relevant extracts from the grievance redressal register, as may be notified, to the respective Licensing Authority as a part of mandatory reporting.