Section 4(1)(a) in Punjab Fiscal Responsibility and Budget Management Act, 2003

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State of Punjab - Subsection

Section 4(1)(a) in Punjab Fiscal Responsibility and Budget Management Act, 2003

(a)[ reduce the fiscal deficit from the financial year 2005-2006 so as to bring it down to three per cent of Gross State Domestic Product (GSDP) by the year 2009-2010; [Clause (a), (b) and (c) substituted by Punjab Act No. 1 of 2006.]

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State of Punjab - Subsection

Section 4(1)(a) in Punjab Fiscal Responsibility and Budget Management Act, 2003